Gujarat High Court
Parbatbhai Bhurabhai Bareja vs State Of Gujarat & 2 on 12 December, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/18076/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18076 of 2014
================================================================
PARBATBHAI BHURABHAI BAREJA....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
================================================================
Appearance:
MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
MR. VIPUL B SUNDESHA, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the RESPONDENT(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 12/12/2014
ORAL ORDER
Notice returnable on 23.01.2015. Direct service is permitted.
(PARESH UPADHYAY, J.) M O Bhati/09 Page 1 of 1