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Gujarat High Court

Parbatbhai Bhurabhai Bareja vs State Of Gujarat & 2 on 12 December, 2014

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

        C/SCA/18076/2014                                        ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                SPECIAL CIVIL APPLICATION NO. 18076 of 2014

================================================================
                 PARBATBHAI BHURABHAI BAREJA....Petitioner(s)
                                 Versus
                   STATE OF GUJARAT & 2....Respondent(s)
================================================================
Appearance:
MR SP MAJMUDAR, ADVOCATE for the Petitioner(s) No. 1
MR. VIPUL B SUNDESHA, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the RESPONDENT(s) No. 1
================================================================

               CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                            Date : 12/12/2014

                                 ORAL ORDER

Notice returnable on 23.01.2015. Direct service is permitted.

(PARESH UPADHYAY, J.) M O Bhati/09 Page 1 of 1