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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(b)the number I is marked opposite the name of more than one candidate or is so marked as to render it doubtful to which candidate it is intended to apply; or