Section 536 in The Orissa Municipal Corporation Act, 2003
536. Measures against rats, etc. may be required in respect of premises used for storage of goods.
- Where it appears to the Commissioner that any building or part thereof is used for the storage of goods which is used in such manner so as to afford harbourage to rats, mice or other animals susceptible to plague or other vermin, he may require such owner or occupier, by written notice, to take such steps for the destruction of rats, mice or other animals or other vermin as are specified in the notice or to carry out such works as will render the wall and floors of such building or part of a building or roof against such infestitation.
