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State of West Bengal - Section

Section 5 in The West Bengal Municipal Elections Act, 1994

5. Co-ordination and supervision. -

(1)Subject to the superintendence, direction and control of the Commission, the District Municipal Election Officer shall co-ordinate and supervise all work within his jurisdiction in connection with the preparation and revision of electoral rolls for all Municipalities.
(2)The District Municipal Election Officer shall perform such other functions as may be entrusted to him by the Commission.