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State of Bihar - Section

Section 28 in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

28. Supervision of distribution of raw materials.

- No employer shall, if he is required so to do by an Inspector by an order in writing, distribute, except under the supervision of the Inspector making the order of the supervision of another Inspector, raw materials to such employee or employees and during such period as may be specified in the order.