Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Telangana - Subsection

Section 79(2)(d) in Greater Hyderabad Municipal Corporation Act, 1955

(d)that on the date of his election a returned candidate was disqualified to be elected as a [Member] [['Throughout the Act