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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Kerala - Subsection

Section 98(2)(a) in Kerala Factories Rules, 1957

(a)The building shall be soundly constructed and all the walls and roof shall be of suitable heat resisting materials and shall be water proof. The floor and walls to a height of 3 feet shall be so laid or finished as to provide a smooth, hard and impervious surface.