Supreme Court - Daily Orders
P. Lakshmaiah vs P. Jayaprada @ Jayasree on 14 November, 2019
ITEM NO.79 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9323/2019
P. LAKSHMAIAH Petitioner(s)
VERSUS
P. JAYAPRADA @ JAYASREE & ANR. Respondent(s)
Date : 14-11-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. A.K. Yadav, Adv.
Ms. Rumi Chandra, Adv.
Mr. Kedar Nath Tripathy, AOR
For Respondent(s)
Mr. Gowtham Polanki, Adv.
Mr. Mahfooz Ahsan Nazki, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.2 is duly represented. Ld. Counsel for respondent No.2 seeks four weeks’ time to file objection/counter affidavit. Granted.
Ld. Counsel for the petitioner to take fresh steps alongwith fresh and complete address of respondent No.1 within two weeks.
List again on 7.2.2020.
ANIL LAXMAN PANSARE Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2019.11.19 16:48:55 IST Reason: