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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(1)(vii) in St Xavier's University, Kolkata Act, 2016

(vii)to recommend to the Governing Board after consulting the respective Faculty Councils for Post-graduate and Undergraduate Studies, Professorships including Distinguished Professorships, Associate Professorships, Assistant Professorships and such posts as may be necessary for the establishment and maintenance of the University departments, institutions, libraries, laboratories and museums;