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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(A) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(A)"agriculture" includes horticulture, but does not include-
(i)raising of grass,
(ii)dairy farming,
(iii)poultry farming,
(iv)breeding of livestock, and
(v)such cultivation, or the growing of such plant, as may be prescribed;