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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(a) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(a)is receiving instructions or carrying on research in any of the Colleges or Vishwavidyalaya Teaching Department or School of Studies or any other institution of the Vishwavidyalaya under the terms and conditions laid down in the Ordinances; and