Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 68 in The Assam Excise Rules, 2016 68. Taking of samples for analysis. - The licensee shall permit samples of spirits used or IMFL/Beer etc manufactured in the manufactory to be taken for analysis by the Excise Superintendent or by the officer-in-charge before issue of the products.
