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Supreme Court - Daily Orders

Delhi International Airport Ltd vs Airports Economic Regulatory ... on 21 July, 2023

     ITEM NO.31                      REGISTRAR COURT. 2            SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. VIVEK SAXENA

     REVIEW   PETITION                 (CIVIL)   Diary    No(s).   24860/2022     in   C.A.
     No.8378/2023

     DELHI INTERNATIONAL AIRPORT LTD                                    Petitioner(s)

                                                   VERSUS

     AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA (AERA) & ORS.
                                                       Respondent(s)

     (FOR WITHDRAWAL OF REVIEW PETITION DIARY NO. )

     Date : 21-07-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. Alok Tripathi, AOR

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Ld. Counsel for petitioner has filed a letter for withdrawal of Review Petition D. No 24860/22. Being unregistered matter, same is permitted to be withdrawn.

VIVEK SAXENA Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.27 11:58:16 IST Reason: