Supreme Court - Daily Orders
Delhi International Airport Ltd vs Airports Economic Regulatory ... on 21 July, 2023
ITEM NO.31 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
REVIEW PETITION (CIVIL) Diary No(s). 24860/2022 in C.A.
No.8378/2023
DELHI INTERNATIONAL AIRPORT LTD Petitioner(s)
VERSUS
AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA (AERA) & ORS.
Respondent(s)
(FOR WITHDRAWAL OF REVIEW PETITION DIARY NO. )
Date : 21-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Alok Tripathi, AOR
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Ld. Counsel for petitioner has filed a letter for withdrawal of Review Petition D. No 24860/22. Being unregistered matter, same is permitted to be withdrawn.
VIVEK SAXENA Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.27 11:58:16 IST Reason: