Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(6) in The West Bengal Motor Vehicles Rules, 1989

(6)The Secretary may, with the approval of the Chairman or if so directed by the Chairman, lay before the meeting miscellaneous items on the agenda which could not earlier be circulated due to exigencies of circumstances or emergent items which are of such importance that the decision of the Transport Authority shall immediately be necessary.