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Madhya Pradesh High Court

Shrinath vs The State Of Madhya Pradesh on 19 March, 2024

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4041 of 2023 (SHRINATH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-03-2024 Shri Manish Kumar Vijaywargiya, Advocate for applicant.

Shri Hemant Sharma, Government Advocate for non-applicant No.1/State.

Service of notice to non-applicant No.2 - Arvind @ Arun has been received back unserved.

Counsel for the applicant prays for time to file appropriate application for service of notice to non-applicant No.2.

List after two weeks.

(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 19-03-2024 17:21:49