Madhya Pradesh High Court
Shrinath vs The State Of Madhya Pradesh on 19 March, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4041 of 2023 (SHRINATH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-03-2024 Shri Manish Kumar Vijaywargiya, Advocate for applicant.
Shri Hemant Sharma, Government Advocate for non-applicant No.1/State.
Service of notice to non-applicant No.2 - Arvind @ Arun has been received back unserved.
Counsel for the applicant prays for time to file appropriate application for service of notice to non-applicant No.2.
List after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 19-03-2024 17:21:49