Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68B(2)] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(2)(c) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(c)"competent authority" means an officer of the Central Government authorised by it under section 68D;