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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

Bombay Presidency - Subsection

Section 107(1)(p) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(p)an order under [Section 38 or 39,] [This was substituted for the words and figures 'section 58 or 39' by Maharashtra 2 of 1962, s. 20(a).]