Madhya Pradesh High Court
Sugrib Singh Bhadoria vs State Of M.P. on 19 December, 2025
1 WP-6053-2012
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6053 of 2012
(SUGRIB SINGH BHADORIA Vs STATE OF M.P. )
Dated : 19-12-2025
Shri S.P.Sharma - learned counsel for petitioner.
Shri M.S.Jadon - learned Government Advocate for respondents/State.
As prayed by learned counsel for petitioner, list the matter on 22.1.2026.
(ANAND SINGH BAHRAWAT) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 12/19/2025 5:43:10 PM