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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 127(1) in Arunachal Pradesh Co-operative Societies Act, 1978

(1)No society shall open a branch or a place of business outside the Union Territory of Arunachal Pradesh and co-operative society registered under any law elsewhere in India shall open a branch or a place of business in the Union Territory of Arunachal Pradesh without the permission of the Registrar.