Andhra Pradesh High Court - Amravati
M/S. Aurelia Laterite Mining Pvt. Ltd., vs The State Of Andhra Pradesh, on 16 June, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.28915 of 2016
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No. NOTE
04. 16.06.2025 KM, J At the request of learned counsel for the petitioner, post on 19.06.2025.
______ KM, J MSI