Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Entertainment Tax Act, 2006

(2)The tax payable under this Section shall be paid, collected or realised in such manner as may be prescribed.