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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(i) in Tamil Nadu Agriculturists Relief Act, 1938

(i)[any mortgage of the description referred to in sub-section (1) of section 9-A, except to the extent provided for in that section;] [Substituted by section 5 of the Tamil Nadu Act XXIV of 1950 for clause (i) as amended by section 7 of the Tamil Nadu Act XXIII of 1948.]