Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(32) in Andhra Pradesh Education Act, 1982 (32)"panchayat samiti" means a panchayat samithi constituted or reconstituted under the Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 ;
