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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(3)(c) in The Tamil Nadu Apartment Ownership Rules, 1997

(c)a summary of the property and assets and liabilities of the common areas and facilities of the association giving such particulars as will disclose the general nature of these liabilities and assets and how the value of fixed assets have been arrived at.