Delhi High Court - Orders
Ashok Kumar Khattar vs Union Of India And Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9999/2018 & CM APPL. 38948/2018
ASHOK KUMAR KHATTAR ..... Petitioner
Through Mr Shobhan Mahanti, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr Vijay Joshi, Senior Panel Advocate
for R1 and R2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv