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Delhi High Court - Orders

Ashok Kumar Khattar vs Union Of India And Ors on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~8
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 9999/2018 & CM APPL. 38948/2018
      ASHOK KUMAR KHATTAR                           ..... Petitioner
                       Through Mr Shobhan Mahanti, Advocate.

                       versus

      UNION OF INDIA AND ORS.                     ..... Respondents
                    Through Mr Vijay Joshi, Senior Panel Advocate
                    for R1 and R2.

      CORAM:
      HON'BLE MR. JUSTICE VIBHU BAKHRU
                   ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv