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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(6)(C) in The Punjab Bovine Breeding Act, 2016

(C)the semen station maintains accurate details of the bull, whose semen doses it would like to produce, store, sell, distribute or proposes to distribute for Artificial Insemination in a format, as may be prescribed;