Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(2) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016 (2)The State Government may appoint such Fire Officers as it may think fit to assist the Inspector General.
