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[Cites 7, Cited by 0]

Calcutta High Court (Appellete Side)

420/467/468/409/120B/34 Of The Indian ... vs In Re: Md. Ibrahim & Ors on 1 December, 2020

01.12.2020 Sl. No.66 akd [Adjourned] C. R. M. 8025 of 2020 [via video conferencing] In Re: An application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 05.10.2020 in connection with Serampore Police Station Case No.238 of 2020 dated 17.05.2020 under Sections 420/467/468/409/120B/34 of the Indian Penal Code.

And In Re: Md. Ibrahim & Ors.

... ... Petitioners Mr. Kashinath Roy .. Advocate ... ... for the petitioners Mr. Saibal Bapuli .. Ld. Addl. Public Prosecutor Ms. Sayanti Santra .. Advocate ... ... for the State Matter is adjourned for this week.

(Suvra Ghosh, J.) (Joymalya Bagchi, J.)