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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(4)No site lying within the distance of 30 metres from the Railway Boundary shall be used for the construction of a building wall or other major construction without the consent of Railway authorities who may refuse such consent if in their opinion the site is required for Railways.