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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2) in Banaras Hindu University Act, 1915

(2)Every appointment of a teacher in such college or institution shall be made on the recommendation of a Selection Committee which shall consist of-
(a)the Principal, unless the post to be filled is that of the Principal;
(b)one representative of the University nominated by the Executive Council;
(c)two persons nominated by the Managing Body;
(d)two persons not connected with the college or institution who have special knowledge of the subject with which the person to be appointed will be concerned to be nominated by the Executive Council.