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[Cites 0, Cited by 0] [Section 42A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42A(a) in The M.P. Bhumi Vikas Rules, 1984

(a)For buildings above 12.5 m and upto 18 m. height-
(i)the size of the plot shall not be less than 1000 sq. m. and minimum plot frontage shall not be less than 18 metres. Allowable coverage shall not exceed 30%.
(ii)the width of main street on which frontage of the building abuts shall not be less than 12 metres.