Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(e) in Punjab Urban Estates (Development and Regulation) Act, 1964 (e)"erect a building" has the same meaning as is assigned to the expression "erect or erect any building" in the Punjab Municipal Act, 1911 (Punjab Act 3 of 1911) ;
