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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(c)"Other Backward Classes" means the Other Backward Classes of citizens as specified by the State Government vide Notification No. F-8 5-XXV/4-84, dated 26th December, 1984 as amended from time to time;