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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(a) in The Tamil Nadu Betting Tax Rules, 1935

(a)the number of tickets sold at each window in respect of each race shall be shown in a seller's memo which shall be in Form-A in respect of race-meetings held at Guindy and in Forms A-1 and A-2 in respect of race meetings held at Ootacamund;