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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Bharat - Subsection

Section 32(1) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

(1)No suit, prosecution or other legal process, shall lie against any person for anything which is in good faith done, or intended to be done in pursuance of this Act, or any rules made thereunder.