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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(2)(a1) in Bihar Private Irrigation Works Act, 1922

(a1)[ prescribing the manner in which a copy of any award shall be served under sub-section (3) of Section 8 or sub-section (2) of Section 11;] [Inserted by Act 10 of 1939.]