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[Cites 0, Cited by 0] [Section 36(9)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(9)(b) in The Orissa Development Authorities Rules, 1983

(b)communicate forthwith the decision taken by him under Sub-section (1) of Section 35 in respect of each plot to the owners or persons interested by issuing relevant extract from such scheme in Form IX.