Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 002 in The Maharashtra Shops and Establishments Act, 1948 002. , Branch of M/s. Standard Chartered Bank, Mumbai, HumanResources Division, 3rd floor, New Excellssior Building, A.K.Nayak Marg, Mumbai - 400 001.| Section
