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Andhra Pradesh High Court - Amravati

M/S Texmo Pipes And Products Limited, vs B Rajsekhar Ias on 29 August, 2025

                 (SHOW CAUSE NOTICE BEFORE ADMISSION)
     IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV

                             (ORIGINAL JURISDICTION)
             FRIDAY, THE TWENTY NINTH DAY OF AUGUST,

                     TWO THOUSAND AND TWENTY FIVE

                                     :PRESENT:
    THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

                     CONTEMPT CASE NO: 2240 OF 2025
Between :
  M/s Texmo Pipes and Products Limited, rep by D.Naga Sudhakar, State
  Coordinator, Andhra Pradesh State, (P.B.No.35) 98, Bahadarpur Road
  Burhanpur-450331, Madhya Pradesh.

                                                                          ...Petitioner

                                          AND

  1. B.Rajsekhar, IAS, Principal Secretary, Department of Agriculture and

     marketing,      Secretariat    Buildings,      Velagapudi,      Amaravati,    Guntur

     District, Andhra Pradesh.

  2. Peeyush Kumar, I.A.S., Principal Secretary, Department of Finance and
     planning, Secretariat Buildings, Velagapudi, Amaravati, Guntur District,

     Andhra Pradesh.
  3. R.Srinivasa Rao, The Project Director Andhra Pradesh Micro Irrigation

     Projects,    Srikakulam,      Beside    old    RTO    Office,     Madhura     Nagar,

     Srikakulam-532001.

  4. SwapniI Dinkar Pudkar, The District Collector Srikakulam District, O/o

     The District Collector, Bahadurlapeta, Srikakulam, Andhra Pradesh

     532001-

  5. M.Lakshmi       Prasanna,     The    Chief Planning    Officer,    O/o the    Chief

     planning     officer,   DRDA        Complex,    Kottapeta,   Srikakulam      District,
     Srikakulam, Andhra Pradesh 532001.

  6. Dr. K.Sreenivasulu, I.A.S., The Director of Horticulture, O/o The Director

     of Horticulture, Chuttugunta, Guntur, Guntur District, Andhra Pradesh.

                                                                       ...Respondents
         +ae`      i
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        =`te-\.i.J*        rty .
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" ^,'¥&. WHEREAS the Petitioner has presented under Sections 10 to 12 of the \.-

Cor]tenint of Courts Act 1971, above case through its counsel a sri M.S.hanmukha Teja, praying that this Hon]ble High Court may be pleased tQ. Punish the respondents herein for Willful, wanton and deliberate disobedience of the orders I'n W.P.No.10652 of 2024, dated 13.08.2024;

WHEREAS the said case coming on for orders as to `admission on this day and whereas the High Court, upon perusing the affidavl-I filed therein and upon hearing the arguments of Sri M.Shanmukha Teja, Advocate for the Pe{itI-Oner, directed iSSuanCe Of Notice to the respondents, to show cause as to why in the circumstances stated in the affidavit filed in support thereof, the said case should not be admitted.

You viz:

1. B.Rajsekhar, lAS, Principal Secretary, Department of Agriculture and marketing, Secretariat Buildings, Velagapudi, Amaravati, Guntur District, Andhra Pradesh.
2. Peeyush Kumar] I.A.S., Principal Secretary, Department of Finance and Planning, Secretariat BuI-Idings, Velagapudi, Amaravati, Gun{ur District, Andhra Pradesh.
3. R,Srinivasa Rao, The Project DirectoJ Andhra Pradesh Micro Irrigation Projects, Srikakulam, Beside old RTO Office, Madhura Nagar, Srikakulam-532001.
4. Swapnil Dinkar Pudkar, The District Collector Srikakulam District, O/o The District Collector, Bahadurlapeta, Srikakulam, Andhra Pradesh 532001.
5. M.Lakshmi Prasanna, The Chief Planning Officer, O/o the Chief planning officer, DRDA Complex, Kottapeta, Srikakulam District, Srikakulam, Andhra Pradesh 532001.
6. Dr. K.Sreenivasulu, I.A.S., The Director of Horticulture, O/o The Director of Horticulture, Chuttugunta, Guntur, Guntur District, Andhra Pradesh.

I b£ and hereby are directed to show cause, as to why this contempt case should not be admitted, either appearing in person or through Advocate duly instructed on 26.09.2025, to which date the case stands posted for hearing, failing wherein the said case will be heard and determined ex-parte. A i --

I,,:ira.i./-RE, S`V. fifA`V!RE €:EiANE}RA rug:F£lji-Y REleFISnluFaj&E?.

//TRUE COPY// rD E GT'aIO#/a i F!CER To,

1. The District Judge, GunturJ Guntur District (By SPECIAL MESSENGER in duplicate along with a copy o,f petition and affidavit {o serve on Respondent Nos. 1, 2 and 6 and to return to this Court before \\ 26-09.2025)

2. The District Judge, Srikakulam, Srikakulam District (By RPAD jn duplicate along with a copy of petition and affidavit to serve on Respondent Nos.3 to 5 and to return to this Court before 26.09.2025)

3. B.Rajsekhar, lAS, Principal Secretary, Department of Agriculture and marketing, Secretariat Buildings, Velagapudi, Amaravati, Guntur District, Andhra Pradesh.

4. Peeyush Kumar, I.A.S., Principal Secretary, Department of Finance and Planning, Secretariat Buildings, Velagapudj, Amaravati, Guntur District, Andhra Pradesh.

5. R.Srinivasa Rao, The Project Director Andhra Pradesh Micro lrrI-gatiOn Projects, Srikakulam, Beside old RTO Office, Madhura Nagar, Srikakulam-532001.

6. Swapnil Dinkar Pudkar, The District Collector Srikakulam District, O/o The District Collector, Bahadurlapeta, Srikakulam, Andhra Pradesh 532001.

7. M.Lakshmi Prasanna, The Chief planning Officer, O/o the Chief planning officer, DRDA Complex, Kottapeta, Srikakulam District, Srikakulam, Andhra Pradesh 532001.(Addressee Nos.5 to 7 by RPAD= L*_ u along with a copy of petition and affidavit)

8. Dr. K.Sreenivasulu, I.A.S., The Director of Horticulture, O/o The Director of Horticulture, Chuttugunta, Guntur, Guntur District, Andhra Pradesh.

(Addressee Nos. 3, 4 and 8 by SPECIAL MESSENGER - along with a copy of petition and affidav<it)

9. Onesparecopy.

PSD TRR,J DATE : 29/08/2025 NOTE: POST ON 26.09.2025 NOTICE BEFORE ADMISSION CC.No.2240 of 2025 L. *`-=#m,I-rf, .:=s**,#de` . \-a,th hseT.~± S'