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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(4) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(4)The Council for Undergraduate Studies in Engineering, Technology and Management shall consist of the following members:-
(i)the Vice-Chancellor;
(ii)the Dean of the Faculty Council for Post-graduate Studies in Engineering, Technology and Management;
(iii)the Principal or Principals of the concerned affiliated colleges;
(iv)not more than four teachers, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges;
(v)two persons having special knowledge in the subject nominated by the Vice-Chancellor.