Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 24 in The Navy (Pension) Regulations, 1964

24. Late Entrants.

- The pension payable to a late entrant shall be assessed as follows, namely :
Qualifying ServiceMinimum Service| x Rate of pension for the rank
required forfull PensionSection 3Service Gratuity