Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 343] [Entire Act]

State of Uttar Pradesh - Subsection

Section 343(b) in The U.P. Co-operative Societies Rules, 1968

(b)If the application be allowed the said Recovery Officer shall set aside the sale and may direct a fresh one.