Delhi High Court - Orders
Dr. Satish Chandra Sharma vs Union Of India & Ors on 1 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~107 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1067/2020
DR. SATISH CHANDRA SHARMA
..... Petitioner
Through:
versus
UNION OF INDIA & ORS
..... Respondent
Through: Mr. Avinash Sharma, AoR with
Mr. Siddhant Chaudhary, Adv. for
R-3 & R-4
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.04.2022 Re-notify on December 23, 2022.
V. KAMESWAR RAO, J APRIL 1, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:04.04.2022 18:57:20