Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Delhi High Court - Orders

Dr. Satish Chandra Sharma vs Union Of India & Ors on 1 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~107 (en bloc)
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 1067/2020
                                   DR. SATISH CHANDRA SHARMA
                                                                      ..... Petitioner
                                                    Through:

                                                    versus

                                   UNION OF INDIA & ORS
                                                                                  ..... Respondent
                                                    Through:    Mr. Avinash Sharma, AoR with
                                                                Mr. Siddhant Chaudhary, Adv. for
                                                                R-3 & R-4

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                           ORDER

% 01.04.2022 Re-notify on December 23, 2022.

V. KAMESWAR RAO, J APRIL 1, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:04.04.2022 18:57:20