Patna High Court - Orders
Dr. Ashish Ranjan vs Dr. Anupama Tandon on 31 August, 2012
Author: T. Meena Kumari
Bench: T. Meena Kumari, Sharan Singh
Patna High Court MA No.470 of 2012 (4) dt.31-08-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.470 of 2012
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1. Dr. Ashish Ranjan S/O Dr.Brajendra Singh Ward No.13, Sareya,
Gopalganj, Bihar-841428
.... .... Appellant/s
Versus
1. Dr. Anupama Tandon C/O The Director, Up Rural Institute Of Medical
Sciences And Research, Salfai , Etawah, Up-206301
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Harendra Prasad
For the Respondent/s : Mr.
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CORAM: HONOURABLE JUSTICE SMT. T. MEENA KUMARI
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE JUSTICE SMT. T. MEENA KUMARI)
4 31-08-2012Issue notice to the sole respondent, for which requisites etc, under registered cover with A/D as well as under ordinary process be filed within three weeks, failing which this appeal shall stand rejected without further reference to a Bench.
(T. Meena Kumari, J) Arun Kumar/- (Chakradhari Sharan Singh, J)