Delhi High Court - Orders
Aadhav Arjuna & Ors vs Basketball Federation Of India & Ors on 15 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1982/2023
AADHAV ARJUNA & ORS. ..... Petitioners
Through: Mr. Mukul Rohatgi, Mr. Rajiv Nayar,
Mr. Sandeep Sethi & Mr. Dayan Krishnan, Senior
Advocates alongwith Mr. Rishi Agrawala, Mr.
Ankit Banati & Mr. Shravan Niranjan, Advocates
Versus
BASKETBALL FEDERATION OF INDIA & ORS. ..... Respondents
Through: Mr. Aryama Sundaram, Senior Advocate
alongwith Mr. Darpan KM, Ms. Amrita, Mr. Zafar
& Mr. Rajat, Advocates for Respondent No. 1
Mr. Chetan Sharma, ASG alongwith Mr. Anil
Soni, CGSC for UOI with Mr. Devvrat, G.P. &
Mr. Sahaj, G.P.
Mr. Devadatt Kamat, Senior Advocate alongwith
Mr. Nizam Pasha, Mr. Rajesh Inamdar & Mr.
Javedur Rahman, Advocates for Respondent No. 3
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 15.02.2023 CM APPLs. 7558-7559/2023 (Exemptions)
1. Allowed, subject to all just exceptions.
2. The applications stand disposed of. W.P.(C) 1982/2023 & CM APPL. 7557/2023 (Stay) List alongwith W.P.(C) 1915/2023 on 16th February, 2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 15, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:21.02.2023 18:29:27