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Jammu & Kashmir High Court

M/S Lupin Ltd vs Union Of India And Others on 9 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                 Sr. No. 06

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT JAMMU

                                                                   WP(C) No.2875/2021
                                                                   CM No.9627/2021

           M/s Lupin Ltd.                                            ....Petitioner(s)/Appellant(s)
                                      Through :- Mr. Deepak Khokhar, Advocate vice
                                                 Mr. Bharat Raichandani, Advocate (Through Virtual
                                                 Mode).
                    V/s
           Union of India and others                                            ....Respondent(s)

                                   Through :-    Mr. Jagpaul Singh, Advocate.

           CORAM: HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                                    ORDER

09.10.2024 Vide order dated 10.10.2023, last and final opportunity was granted to the respondents to do the needful in terms of order dated 18.08.2023 but the same has not been done till today. Mr. Jagpaul Singh, learned counsel for the respondents seeks further time in this regard.

In the interest of justice, one more opportunity of two weeks' time as last and final chance is given to the respondents to file additional affidavit for disclosing the eligibility of the petitioner.

List on 30.10.2024.

                                  (         (MA Chowdhary)           )       (Tashi Rabstan)
           Jammu:                               Judge                          Chief Justice
           09.10.2024
           Surinder




Surinder Kumar
2024.10.11 10:04
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