Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 23 in Kerala Education Act, 1958 23. State to provide free compulsory education of children. - The Government shall provide for free and compulsory education of children throughout the State within a period of ten years from the commencement of this Act.
