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Chattisgarh High Court

M/S City Mall Vikash Pvt. Limited vs Punjab National Bank 53 Wpc/611/2019 ... on 25 February, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                     WPC No. 1686 of 2017

M/s City Mall Vikash Pvt. Limited Versus Punjab National Bank




25/02/2019

Shri Satish Agrawal with Shri Yashvardhan Agrawal, Shri Shobhit Banerjee and Shri Prateek Lunkad, counsel for the petitioner.

Shri Avinash Singh, PL for the State. As prayed by counsel for the parties, list the matter on 10.4.2019.

Sd/-

Judge (Prashant Kumar Mishra) Barve