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Bombay High Court

Symbiosis Open Education Society vs Asst. Commissioner Of Income Tax ... on 5 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

          Digitally
          signed by
          RUSHIKESH
RUSHIKESH V PATIL
V PATIL   Date:
          2022.07.07
          11:34:28
          +0530


                                                                          Praecipe WP.2866.2022 OS.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                               WRIT PETITION NO. 2866 OF 2022

                       Symbiosis Open Education Society                        ..     Petitioner
                                    Versus

                       Assistant Commissioner of Income
                       Tax, Exemption & Ors.                                   ..     Respondents

                                                          ****
                       Mr. Tanzil Padvekar, Advocate for the Petitioner.
                                                                ****
                                                      CORAM : DHIRAJ SINGH THAKUR AND
                                                              ABHAY AHUJA, JJ.
                                                      DATE     : 05th JULY, 2022.
                       P.C:

                       .            Not on Board. Mentioned.


2. Learned Counsel for the Petitioner states that on 14 th June, 2022, upon request of learned Counsel for the Respondents, the matter was adjourned to 04th July, 2022 and ad-interim relief granted earlier was extended till 04th July, 2022. It is stated that the matter is not listed for hearing yesterday.

3. Ofce is directed to list the matter on 25th July, 2022. Ad-interim relief granted earlier shall remain in force till 01 st August, 2022.





                       (ABHAY AHUJA, J.)                               (DHIRAJ SINGH THAKUR, J.)

                       R.V. Patil                                                                   1 of 1