Bombay High Court
Symbiosis Open Education Society vs Asst. Commissioner Of Income Tax ... on 5 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Digitally
signed by
RUSHIKESH
RUSHIKESH V PATIL
V PATIL Date:
2022.07.07
11:34:28
+0530
Praecipe WP.2866.2022 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2866 OF 2022
Symbiosis Open Education Society .. Petitioner
Versus
Assistant Commissioner of Income
Tax, Exemption & Ors. .. Respondents
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Mr. Tanzil Padvekar, Advocate for the Petitioner.
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CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 05th JULY, 2022.
P.C:
. Not on Board. Mentioned.
2. Learned Counsel for the Petitioner states that on 14 th June, 2022, upon request of learned Counsel for the Respondents, the matter was adjourned to 04th July, 2022 and ad-interim relief granted earlier was extended till 04th July, 2022. It is stated that the matter is not listed for hearing yesterday.
3. Ofce is directed to list the matter on 25th July, 2022. Ad-interim relief granted earlier shall remain in force till 01 st August, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
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