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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(e) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

(e)it shall meet the eligibility criteria and other requirements specified in these regulations throughout the tenure of the certificate of empanelment: